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[Cites 0, Cited by 0] [Section 131] [Entire Act]

State of West Bengal - Subsection

Section 131(2) in West Bengal Co-operative Societies Rules, 2011

(2)In a co-operative housing society the number of members shall not exceed the total number of plots, houses or apartments proposed by a society to be allotted to members under any scheme or project of such society :Provided that member shall be eligible for allotment of only one plot, house or apartment in a housing co-operative society.