Bombay High Court
Rabeekhan Abdullah vs Air Intelligence Unit And Anr on 5 December, 2018
Author: Prakash D. Naik
Bench: Prakash D. Naik
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CRIMINAL JURISDICTION
CRIMINAL BAIL APPLN. NO. 1820 OF 2018
Rabeekhan Abdullah ....Applicant
V/S
Air Intelligence Unit And Anr ....Respondent
CORAM : PRAKASH D. NAIK, J
DATE : 5th December, 2018
P.C. :
Due to paucity of time the matter is adjourned for as per CMIS date. Ad-interim relief if any to continue till then.
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