Rajasthan High Court - Jaipur
Vikram Chand And Ors vs C S Rajan And Others on 5 October, 2018
Author: Alok Sharma
Bench: Alok Sharma
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Contempt Petition No. 54/2013
1. Vikram Chand S/o Shri Jagdish Prasad, aged-28 years, b/c
Kumhar, R/o Ward no.7, Behror, Tehsil Behror, District Alwar
(Rajasthan)
2. Manoj Kumar Prajapat S/o Ram Sharma Prajapat, aged- 28
years, R/o Village- Khedki, Post- Goonti, Tehsil- Behror, District
Alwar (Rajasthan)
3. Gokul Chand Yadav S/o Rohitashwa Yadav, Aged- 33 years,
R/o Village Gandhinagar, Post- Shopur, Tehsil Mundawar, District
Alwar (Rajasthan)
4. Gyan Singh Saini S/o Babulal Saini, Age 29 years, R/o
Purohiton Ka Muhalla, Mundawar, Tehsil Mundawar, District Alwar
(Rajasthan)
----Petitioners
Versus
1. C. S. Rajan, Additional Chief Secretary, Village Development &
Panchayatiraj Department, Govt. Secretariat, Jaipur.
2. Kamal Ram Meena Chief Executive Officer Zila Parishad Alwar
District Alwar (Raj.)
3. Nar Singh Acting Block Department Officer Behror, Tehsil
Behror, District Alwar.
4. Virendra Yadav, Block Development Officer--Mundawar, Tehsil
Mandawar, District Alwar.
----Respondents
For Petitioner(s) : Mr.Dinesh Saini For Respondent(s) : Mr.S.K. Gupta, AAG Order 05/10/2018 Mr.Dinesh Saini, counsel for the petitioner submits that compliance with the order dated 3.10.2012 passed by the Court in SBCWP No.14215/2012 having been made, this contempt petition has been rendered infructuous.
Accordingly disposed of. Notices are discharged.
(ALOK SHARMA), J Himanshu/48 Powered by TCPDF (www.tcpdf.org)