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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Telangana - Subsection

Section 27(2) in Telangana Irrigation Utilisation and Command Area Development Act, 1984

(2)The rate at which the road cess shall be levied, the manner of assessment and realisation of road cess and the utilisation of such road cess shall be such as may be prescribed:Provided that such rate of road cess shall not exceed rupees twelve and paise thirty five per hectare of land in the command area.Chapter-VII Credit Facilities