Section 14(3) in The Goa Command Area Development Act, 1997
(3)Whenever it appears to the Command Area Development Board that the systematic land development including construction of related structures is expedient for the supply of water to the lands immediately after or simultaneously with the availability of water in the main "irrigation" system, the Command Area Development Board may, by notification, declare the command area under an "irrigation" system, or project or source for the purpose of applying the provisions of this section.
