Supreme Court - Daily Orders
State Of Up vs Mohd. Abdullah Azam Khan on 17 December, 2020
Bench: Chief Justice, A.S. Bopanna, V. Ramasubramanian
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ITEM NO.24 Court 1 (Video Conferencing) SECTION II
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.) No(s). 5767/2020
(Arising out of impugned final judgment and order dated 13-10-2020
in CRMBA No. 19048/2020 passed by the High Court Of Judicature At
Allahabad)
STATE OF UP Petitioner(s)
VERSUS
MOHD. ABDULLAH AZAM KHAN Respondent(s)
(FOR ADMISSION and I.R. and IA No.118920/2020-EXEMPTION FROM FILING
C/C OF THE IMPUGNED JUDGMENT and IA No.118917/2020-EXEMPTION FROM
FILING O.T. and IA No.121045/2020-EXEMPTION FROM FILING O.T. and IA
No.118918/2020-EXEMPTION FROM FILING AFFIDAVIT and IA
No.121046/2020-EXEMPTION FROM FILING AFFIDAVIT and IA
No.121044/2020-PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES )
WITH
SLP(Crl) No. 5863/2020 (II)
(FOR ADMISSION and I.R. and IA No.119941/2020-EXEMPTION FROM FILING
C/C OF THE IMPUGNED JUDGMENT and IA No.121055/2020-EXEMPTION FROM
FILING O.T. and IA No.119938/2020-EXEMPTION FROM FILING O.T. and IA
No.121056/2020-EXEMPTION FROM FILING AFFIDAVIT and IA
No.119944/2020-EXEMPTION FROM FILING AFFIDAVIT and IA
No.121054/2020-PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
Date : 17-12-2020 This petition was called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE A.S. BOPANNA
HON'BLE MR. JUSTICE V. RAMASUBRAMANIAN
For Petitioner(s) Mr. Tushar Mehta,SG
Mr. Vinod Diwaker,ASG
Mr. Ajay Vikram Singh, AOR
Mr. Shailesh N.Pathak,Adv.
Mrs.Priyanka Singh,Adv.
Signature Not Verified
Mr. Chandra Shekhar,Adv.
Mr. Amrit Raj,Adv.
Digitally signed by
Madhu Bala
Date: 2020.12.17
19:15:12 IST
Reason:
For Respondent(s) Mr. Kapil Sibal,Sr.Adv.
Mr. S.Wasim A.Qadri,Sr.Adv.
Mr. Nizam Pasha,Adv.
Mr. Jubair Ahmad Khan,Adv.
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Mr. Tamim Qadri,Adv.
Mr. Saeed Qadri,Adv.
Mr. Udita Singh, AOR
UPON hearing the counsel the Court made the following
O R D E R
Mr. Tushar Mehta, learned Solicitor General of India appearing on behalf of the petitioner-State of U.P. seeks some time to file charge-sheet and other documents.
As prayed, list the matter in the second of January, 2021.
(MADHU BALA) (INDU KUMARI POKHRIYAL) AR-CUM-PS ASSISTANT REGISTRAR