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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Rajasthan - Subsection

Section 5(v) in Govind Guru Tribal University at Banswara Act, 2012

(v)to take appropriate measures for promoting, the members of tribal communities capable of managing, administering and looking after their own needs by access to higher education through a University of their own; [***] [Deleted 'and' by Rajasthan Act No. 10 of 2016, dated 18.4.2016.]