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[Cites 0, Cited by 0] [Section 7(7)] [Section 7] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 7(7)(e) in Jammu and Kashmir State Electricity Regulatory Commission (Licensing) Regulations, 2013

(e)to show justification to the satisfaction of the Commission that the technical capability and resources exhibited by the applicant are adequate to manage the licensed business .