Supreme Court - Daily Orders
M/S Rishi Enterprises vs Commissioner Of Central Excise And ... on 12 September, 2023
Bench: Abhay S. Oka, Pankaj Mithal
ITEM NO.37 COURT NO.11 SECTION XVII-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 10734-10735/2018
M/S RISHI ENTERPRISES Appellant(s)
VERSUS
CCE & ST, INDORE Respondent(s)
Date : 12-09-2023 These appeals were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ABHAY S. OKA
HON'BLE MR. JUSTICE PANKAJ MITHAL
For Appellant(s) Mr. R.S.Sharma, Adv.
Mr. Deepak Goel, AOR
Mr. Kamal Kumar Pandey, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Office Report records that notice has been served. Notwithstanding the service of notice, none appears for the respondent.
Issue fresh notice, returnable on 23rd November, 2023. Liberty is granted to serve the Standing Counsel for the respondent, in addition.
The respondent shall ensure that there is a representation on the next date of hearing.
A copy of this order shall accompany the notice. Signature Not Verified Digitally signed by Anita Malhotra Date: 2023.09.13 19:17:36 IST Reason:
(ASHISH KONDLE) (AVGV RAMU)
COURT MASTER (SH) COURT MASTER (NSH)