Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Supreme Court - Daily Orders

M/S Rishi Enterprises vs Commissioner Of Central Excise And ... on 12 September, 2023

Bench: Abhay S. Oka, Pankaj Mithal

     ITEM NO.37                                   COURT NO.11                       SECTION XVII-A

                                    S U P R E M E C O U R T O F              I N D I A
                                            RECORD OF PROCEEDINGS

                                    Civil Appeal        No(s).    10734-10735/2018

     M/S RISHI ENTERPRISES                                                          Appellant(s)

                                                           VERSUS

     CCE & ST, INDORE                                                               Respondent(s)


     Date : 12-09-2023 These appeals were called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE ABHAY S. OKA
                             HON'BLE MR. JUSTICE PANKAJ MITHAL

     For Appellant(s)                    Mr. R.S.Sharma, Adv.
                                         Mr. Deepak Goel, AOR
                                         Mr. Kamal Kumar Pandey, Adv.

     For Respondent(s)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Office Report records that notice has been served. Notwithstanding the service of notice, none appears for the respondent.

Issue fresh notice, returnable on 23rd November, 2023. Liberty is granted to serve the Standing Counsel for the respondent, in addition.

The respondent shall ensure that there is a representation on the next date of hearing.

A copy of this order shall accompany the notice. Signature Not Verified Digitally signed by Anita Malhotra Date: 2023.09.13 19:17:36 IST Reason:

     (ASHISH KONDLE)                                                          (AVGV RAMU)
     COURT MASTER (SH)                                                     COURT MASTER (NSH)