Bombay High Court
Housing Development Finance ... vs Gurpreet Singh Alagh And Ors on 4 March, 2021
Author: Prithviraj K. Chavan
Bench: Prithviraj K. Chavan
2-AO-ST-16426-2017.doc
Shailaja
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
APPEAL FROM ORDER [STAMP] NO.16426 OF 2017
a/w
CIVIL APPLICATION [STAMP] NO.21581 OF 2017
IN
APPEAL FROM ORDER [STAMP] NO.16426 OF 2017
Housing Development Finance ]
Corporation Limited ] Appellant
Vs.
Gurpreet Singh Alagh and others. ] Respondents
.....
Mr. Ramakant Yadav i/b Mr. Vishal Tambat, for Appellant/Applicant.
None for Respondents.
.....
CORAM : PRITHVIRAJ K. CHAVAN, J.
DATE : 4th MARCH, 2021.
P.C.
1. Learned Counsel appearing for the appellant, on
instructions, seeks to withdraw the appeal.
2. The Appeal stands disposed of as withdrawn.
3. In view of disposal of the appeal, Civil Application [Stamp] No.21581 of 2017 stands disposed of.
[PRITHVIRAJ K. CHAVAN, J.] Shailaja S. Digitally signed by Shailaja S. Halkude Halkude Date: 2021.03.05 16:06:56 +0530 1 of 1