Calcutta High Court (Appellete Side)
Ml (Ambey Mining Private Limited vs Damodar on 9 January, 2014
Author: Dipankar Datta
Bench: Dipankar Datta
1 199 09.01.2014
W.P.32504(W) of 2013 ML (Ambey Mining Private Limited vs. Damodar pg Valley Corporation & Ors.) Mr. Kishore Dutta.........for the petitioner Mr. Joydeep Kar Mr. Subir Pal........for the Damodar Valley Corporation Since the Supreme Court is in seisin of the special leave petition filed against the order dated October 09, 2013, the writ petition stands delisted. Parties shall be at liberty to mention it for enlistment again, once the occasion therefor arises.
(DIPANKAR DATTA,J.)