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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Odisha - Subsection

Section 6(f) in Bhubaneswar Development Authority (Planning and Building Standards) Regulations, 2001

(f)Additional charges payable by bank draft or account payee cheque (subject to realisation) proportionate to the floor area, and to be decided and notified by the Authority in advance.