Kerala High Court
Muhammad Sharif vs Gsb Yuvajana Samajam on 14 November, 2025
2025:KER:87264
OP(C) NO. 2535 OF 2025
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IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE K. NATARAJAN
FRIDAY, THE 14TH DAY OF NOVEMBER 2025 / 23RD KARTHIKA, 1947
OP(C) NO. 2535 OF 2025
AGAINST THE ORDER/JUDGMENT DATED IN OS NO.5 OF 1985 OF MUNSIFF
COURT, KODUNGALLUR
PETITIONER/S:
1 MUHAMMAD SHARIF
AGED 56 YEARS
S/O ABDULLA, RESIDING AT POYILUNGAL, ERIYAD VILLAGE,
KODUNGALLUR, THRISSUR., PIN - 680666
2 MOYNUDDIN
AGED 46 YEARS
S/O ABDULLA, RESIDING AT POYILUNGAL, ERIYAD VILLAGE,
KODUNGALLUR THRISSUR,, PIN - 680666
BY ADVS.
SHRI.MITHUN P.
SHRI.MOHAMED AMJAD K.M
SMT.MERIN THOMAS
RESPONDENT/S:
1 GSB YUVAJANA SAMAJAM
KODUNGALOR TALUK, ERIYAD VILLAGE, METHALA THRISSUR, PIN -
680669
2 KUNJUMUHAMMED
AGED 72 YEARS
S/O ABDU, RESIDING AT KOLLAYIL, ERIYAD VILLAGE,
KODUNGALLUR TALUK., PIN - 680666
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OP(C) NO. 2535 OF 2025
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3 AISHABI
W/O ABDULLA, RESIDING AT POYILUNGAL, ERIYAD VILLAGE,
KODUNGALLUR TALUK., PIN - 680666
4 ABDULLA
S/O KUNHUMOYTHEEN, RESIDING AT POYILUNGAL, ERIYAD
VILLAGE, KODUNGALLUR, THRISSUR., PIN - 680666
5 THE KODUNGALLUR PRIMARY CO-OPERATIVE AGRICULTURAL AND
RURAL DEVELOPMENT BANK LTD. NO. R1353
WEST NADA, ERIYAD VILLAGE, KODUNGALLUR, THRISSUR., PIN -
680666
6 RABIA
WIFE OF LATE ABDURAHIMAN KUTTY, RESIDING AT KOLLAYIL,
ERIYAD VILLAGE, KODUNGALLUR, THRISSUR., PIN - 680666
7 ABDUL HAMEED
SON OF LATE ABDURAHIMAN KUTTY ERIYAD VILLAGE,
KODUNGALLUR, THRISSUR., PIN - 680666
8 MOHIYUDHEEN
AGED 60 YEARS
SON OF LATE ABDURAHIMAN KUTTY ERIYAD VILLAGE,
KODUNGALLUR, THRISSUR., PIN - 680666
9 FATHIMA
AGED 58 YEARS
DAUGHTER OF LATE ABDURAHIMAN KUTTY ERIYAD VILLAGE,
KODUNGALLUR, THRISSUR., PIN - 680666
10 ABDUL WAHID
AGED 56 YEARS
SON OF LATE ABDURAHIMAN KUTTY ERIYAD VILLAGE,
KODUNGALLUR, THRISSUR., PIN - 680666
11 SIRAJ
AGED 54 YEARS
SON OF LATE ABDURAHIMAN KUTTY ERIYAD VILLAGE,
KODUNGALLUR, THRISSUR., PIN - 680666
12 NASEEMUDHEEN
AGED 52 YEARS
SON OF LATE ABDURAHIMAN KUTTY ERIYAD VILLAGE,
KODUNGALLUR, THRISSUR., PIN - 680666
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OP(C) NO. 2535 OF 2025
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13 MUSTHAFA
AGED 50 YEARS
SON OF LATE ABDURAHIMAN KUTTY ERIYAD VILLAGE,
KODUNGALLUR, THRISSUR., PIN - 680666
14 K.A. AISHABI
AGED 58 YEARS
PROFESSOR, MEDICAL COLLEGE, KOZHIKODE, PIN - 673003
15 DR. K.A. MEHRBAN
AGED 30 YEARS
MEDICAL COLLEGE HOSPITAL, KOZHIKODE, PIN - 673003
THIS OP (CIVIL) HAVING COME UP FOR ADMISSION ON 14.11.2025, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
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OP(C) NO. 2535 OF 2025
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JUDGMENT
This original petition has been filed by the petitioner for issuing directions to the Munsiff Court, Kodungallur, to dispose of FDIA No.13/2021 in O.S No.5/1985, in a time-bound manner.
2. A report has been sought from the Munsiff Court, Kodungallur, regarding the status of FDIA No.13/2021 in O.S No.5/1985 and the time required to dispose of the same. The Munsiff Court, Kodungallur, vide the letter dated 13.11.2025, has sought two months' time to dispose of the case from the date of receipt of the Commissioner's report.
Considering the same, the original petition is disposed of with a direction to the Munsiff Court, Kodungallur, to dispose of FDIA No.13/2021 in O.S No.5/1985 within two months after the receipt of the commissioner's report.
Sd/-
K. NATARAJAN JUDGE SJ 2025:KER:87264 OP(C) NO. 2535 OF 2025 5 APPENDIX OF OP(C) 2535/2025 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE PETITION OF THE FDA. NO.13/2021 IN O.S. NO.5 OF 1985 ON THE FILE OF THE MUNSIFF'S COURT, KODUNGALLUR DATED AUGUST 2022 Exhibit P2 TRUE COPY OF THE CLAIM PETITION UNDER ORDER XXI RULE 58 CPC FILED BY THE PETITIONER DATED 11.09.2025