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[Cites 0, Cited by 0] [Section 126(3)] [Section 126] [Entire Act]

NCT Delhi - Subsection

Section 126(3)(c) in Delhi Prisons (Inspection, Meetings and Duties of Officers) Rules, 1988

(c)take charge of a section of the jail or a workshop enclosure, maintain order and discipline amongst its occupants, exclude therefrom prisoners who are not, and detain therein-prisoners who are, in his charge.