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[Cites 0, Cited by 0] [Section 17(2)] [Section 17] [Entire Act]

NCT Delhi - Subsection

Section 17(2)(i) in Delhi Motor Vehicles Rules, 1993

(i)the applicant's knowledge of the provisions of the Act and of these rules and of the duties and powers of a conductor thereunder is inadequate to enable him to perform the duties of a conductor; or