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Central Information Commission

M. Anjaiah, Prt vs Kendriya Vidyalaya Sangathan on 16 April, 2009

               CENTRAL INFORMATION COMMISSION
                      Room No. 415, 4th Floor,
                    Block IV, Old JNU Campus,
                        New Delhi -110 067.
                       Tel: + 91 11 26161796

                                        Decision No. CIC/SG/A/2009/000210/2767
                                               Appeal No. CIC/SG/A/2009/000210

Relevant Facts emerging from the Appeal

Appellant                          :      M. Anjaiah, PRT.
                                          Kendriya Vidyalaya, DFI,Yeddumailaram
                                          Medak, Distt. -202205.

Respondent                         :      Asstt. Commissioner (Admn.) & PIO,

Kendriya Vidyalaya Sangathan, 18, Institutional Area, S.J.S. Marg, New Delhi.

RTI application filed on           :      23/11/2008
PIO replied                        :      11/12/2008
First appeal filed on              :      16/12/2008
First Appellate Authority order    :      13/01/2009
Second Appeal filed on             :      02/02/2009

Appellant had asked in his RTI application that, eligibility for TGT (Maths), as per the Recruitment Rules, is maths with any of the two of the following subjects-Physics, Chemistry, Electronics, Computer Science, Statistics, There are other science subjects in the B.Sc. Maths combination which are not included for the eligibility.

S. No. Information Sought. The PIO replied.

1. Give the names of those Primary A Primary Teacher/HM is eligible Teachers (With KV) who have B.Sc. for promotion to the post of TGT Maths at their graduation level with (Maths) who processes the the science subjects which are not following combination of subjects included in the eligibility criteria for as per existing Recruitment Rules TGT (Maths). of KVS.

2. Give the details of the subject for the The reply to this point has been PRT's mentioned in Q.N. 4, at mentioned at Pont No. 1 graduation level as per their service records.

3. Give names of the TGT's (Maths) No such ineligible PRT/HM was with KV, Who have been promoted / considered for promotion to the recruited after 05/07/2001 through post of TGT (Maths) after they do not have all the required 05.07.2001. If any case has come to subject as per the R. Rules but have the notice, the post after following only Maths at the graduation level. the proper procedure. The First Appellate Authority ordered.

"Whereas Shri Anjaiah has preferred an appeal to the undersigned being the Appellate Authority indicating to provide the list of PRTs who have B.Sc. Maths at their graduation level with Science Subject which are not included in the eligibility criteria for the post of TGT (Maths) And whereas after careful examination of the appeal of the said Shri Anjaiah and the particulars of PRTs/HMs received from the Regional office and Kendriya Vidyalaya at Tehran, Kathmandu and Moscow for promotion to the post of TGT (Maths) for the year 2008-2009, it has been observed that the particulars of the following PRTs/HMs who do not prossess the requisite combination of subjects prescribed in the recruitment rules and thus are ineligible for promotion to the post of TGT (Maths), were received." A list of eight names was provided.

Relevant Facts emerging during Hearing:

The following were present Appellant: Absent Respondent: Mr. S. Srivastava APIO The appellant has claimed that apart from the 8 names provided by the appellate authority thee were four other names. PIO is asked to check if this is true and provide a final proper list to the appellant.
Decision:
The appeal is allowed.
The PIO will send the information to the appellant before 30 April 2009.
This decision is announced in open chamber. Notice of this decision be given free of cost to the parties.
Shailesh Gandhi Information Commissioner 16 April 2009 (In any correspondence on this decision, mentioned the complete decision number.)