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State of Madhya Pradesh - Section

Section 4 in The M.P. Panchayat Adhyapak Samvarg (Employment and Conditions of Services) Rules, 2008

4. Classification and Scale of Pay.

- The classification and scale of pay of the Adhyapak Samvarg shall be such as may be specified in Schedule-I appended to these rules. The number of posts included in the service shall not be altered except prior approval of the State Government in this behalf.