Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jharkhand - Section Section 55 in The Bihar Children Act, 1982 55. Procedure in respect of bonds. - The provisions of Chapter 33 of the Code of Criminal Procedure, 1973 (2 of 1974), shall as far as may be, apply to bonds taken under this Act.
