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Union of India - Section
Section 13 in The Infant Milk Substitutes, Feeding Bottles And Infant Foods (Regulation Of Production, Supply And Distribution) Rules, 1993
13.
/631G.S.R. 528(E), dated 31th July, 1993. - In exercise of the powers conferred by sub-section (1) of section 26 of the Infant Milk Substitutes, Feeding Bottles and Infant Foods (Regulation of Production, Supply and Distribution) Act, 1992 (41 of 1992), the Central Government hereby makes the following rules, namely:-| Brought into force on 1.8.1993 vide G.S.R. 527(E), dated 31.7.1993, published in the Gazette of India, Ext., Pt. II, Section 3(i), dated 31.7.1993. |