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Bombay Presidency - Section

Section 1 in Female Infanticide Prevention (Amendment) Act, 1897

1. For Statement of Objects and Reasons, see Bombay Government Gazette, 1896, p. 48; for Report of Select Committee, see ibid., 1897, p. 159, and for Proceedings in Council, see ibid., 1897, pp. 111, 191 and 249.

Short title.- "The Female, Infanticide Prevention (Amendment) Act, 1897", see the Bombay Short Titles Act, 1921 (Bom. 2 of 1921).