Supreme Court - Daily Orders
The Chief Project Manager Dfccil vs Balwant Singh (D) on 7 February, 2020
Bench: Rohinton Fali Nariman, S. Ravindra Bhat
ITEM NO.48 COURT NO.4 SECTION XV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No. 16430/2018
(Arising out of impugned final judgment and order dated 14-12-2017
in SBCMA No. 1501/2015 passed by the High Court of Judicature for
Rajasthan at Jodhpur)
THE CHIEF PROJECT MANAGER DFCCIL & ORS. Petitioner(s)
VERSUS
BALWANT SINGH (D) & ORS. Respondent(s)
Date : 07-02-2020 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MR. JUSTICE S. RAVINDRA BHAT
For Petitioner(s)
Mr. Sanjay Jain, ASG.
Mr. Saurabh Mishra, AOR
Mr. Abhishek Singh, Adv.
Ms. Aashna Bhatia, Adv.
Mr. Rakesh Chandra, Adv.
For Respondent(s)
Ms. Aishwarya Bhati, Sr. Adv.
Mr. Nithin P., Adv.
Ms. Kirti K., Adv.
Mr. Oorjasvi, Adv.
Ms. Celesty A., Adv.
Gp. Capt. Karan Singh Bhati, AOR
UPON hearing the counsel the Court made the following
O R D E R
List the matter after two weeks.
(NIDHI AHUJA) (NISHA TRIPATHI) AR-cum-PS BRANCH OFFICER Signature Not Verified Digitally signed by SUSHMA KUMARI BAJAJ Date: 2020.02.07 19:05:57 IST Reason: