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Supreme Court - Daily Orders

The Chief Project Manager Dfccil vs Balwant Singh (D) on 7 February, 2020

Bench: Rohinton Fali Nariman, S. Ravindra Bhat

      ITEM NO.48                          COURT NO.4                SECTION XV

                              S U P R E M E C O U R T O F       I N D I A
                                      RECORD OF PROCEEDINGS

      Petition(s) for Special Leave to Appeal (C) No. 16430/2018

      (Arising out of impugned final judgment and order dated 14-12-2017
      in SBCMA No. 1501/2015 passed by the High Court of Judicature for
      Rajasthan at Jodhpur)

      THE CHIEF PROJECT MANAGER DFCCIL & ORS.                        Petitioner(s)

                                                 VERSUS

      BALWANT SINGH (D) & ORS.                                       Respondent(s)

      Date : 07-02-2020 This petition was called on for hearing today.

      CORAM :
                         HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
                         HON'BLE MR. JUSTICE S. RAVINDRA BHAT

      For Petitioner(s)
                                   Mr.   Sanjay Jain, ASG.
                                   Mr.   Saurabh Mishra, AOR
                                   Mr.   Abhishek Singh, Adv.
                                   Ms.   Aashna Bhatia, Adv.
                                   Mr.   Rakesh Chandra, Adv.

      For Respondent(s)
                                   Ms.   Aishwarya Bhati, Sr. Adv.
                                   Mr.   Nithin P., Adv.
                                   Ms.   Kirti K., Adv.
                                   Mr.   Oorjasvi, Adv.
                                   Ms.   Celesty A., Adv.
                                   Gp.   Capt. Karan Singh Bhati, AOR

                         UPON hearing the counsel the Court made the following
                                            O R D E R

List the matter after two weeks.

(NIDHI AHUJA) (NISHA TRIPATHI) AR-cum-PS BRANCH OFFICER Signature Not Verified Digitally signed by SUSHMA KUMARI BAJAJ Date: 2020.02.07 19:05:57 IST Reason: