Karnataka High Court
Chembra Orchard Produce Limited vs Nil on 8 September, 2010
Author: H N Nagamohan Das
Bench: H N Nagamohan Das
1
IN THE HIGH COURT OF KARNATAKA. BANGALGRE
KEATED THIS THE Sm {JAY OF SEPTEIVWER 2010
BEFORE
ms 1-eoaraas MRJUSTICE H.N.NAGAMOHAW_"\§Hg5f AL
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