Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Punjab - Section

Section 31 in The Punjab Town Improvement Trust Rules, 1939

31.

From the measurement book all quantities should be distinctly traceable in the document on which payment is made; and when a bill is passed the connected entries in the measurement book shall be crossed over and cross- references given in the bill and in the measurement book.