Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 56A] [Entire Act] State of Punjab - Subsection Section 56A(9) in The Punjab Factory Rules, 1952 (9)[Omitted vide notification No. G.S.G. 74/C.A.-63/48/Section-112/Amd.(II)/71, dated the 18th November, 1971.]]
