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State of Arunachal Pradesh - Section

Section 13 in Arunachal Pradesh Colleges and Institutions of Higher Education (Establishment and Regulations) Act, 2010

13. Application for starting new faculties, courses, subjects and classes.

- No application for introducing the new faculties, courses, subjects, and classes will be entertained for an Initial period of three years from the start of the institution. However, the Competent Authority at his discretion, after considering the infrastructural facilities and funds position for introducing the additional-ties and the yearly progress reports of the earlier permitted courses etc. of the institution, after recording the reasons and justifications in writing, may accord permission, after three years to the Educational Agency to do so.