Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 598] [Entire Act] State of Odisha - Subsection Section 598(4) in Orissa Municipal Rules, 1953 (4)All applications for copies, shall supply blank folios at their own cost for the copies required, each folio to contain 150 words in English or 300 words in Vernacular, four figures counting as one word.