Himachal Pradesh High Court
Jagdish Chand & Others vs Dina Nath & on 1 November, 2022
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
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Jagdish Chand & others Versus Dina Nath & others CMP(M) No.1363 of 2022 01.11.2022 Present: Mr. Prashant Sharma, Advocate, vice Mr. Atul Kumar, Advocate, for the applicants/appellants.
Issue notice to the nonÂapplicants/ respondents No.1, 3 and 4, returnable for 20.12.2022, on steps being taken within one week.
(Ajay Mohan Goel) Judge November 01, 2022 (Rishi) ::: Downloaded on - 01/11/2022 20:35:27 :::CIS