Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] Union of India - Section Section 14 in The Industrial Finance Corporation Act, 1948 14. Central Committee .-[ Repealed by the Industrial Finance Corporation (Amendment) Act, 1972 (74 of 1972), section 6].
