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[Cites 0, Cited by 0] [Section 124] [Entire Act]

Union of India - Subsection

Section 124(8) in The Central Motor Vehicles Rules, 1989

(8)[ On and after the 1st October, 2012, the ballast mass, wherever used in agriculture tractor, shall conform to AIS 105: 2008, as amended from time to time, till the corresponding BIS specifications are notified under the Bureau of Indian Standards Act, 1986 (63 of 1986).