Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 183] [Entire Act] State of Assam - Subsection Section 183(4) in Assam Excise Rules, 1945 (4)As a general rule while fixing location of country spirit shops the vicinity of markets, factories labour lines, places of worship and other places of public resort should be avoided.
