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Gauhati High Court

Ak Interior And Exterior Associates vs Indian Oil Corporation Limited And 5 Ors on 18 March, 2025

                                                                   Page No.# 1/3

GAHC010182852024




                                                            undefined

                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No. : WP(C)/4550/2024

         AK INTERIOR AND EXTERIOR ASSOCIATES
         REPRESENTED BY ITS SOLE PROPRIETOR, MR. ABDUL MOTIN,
         AGE 32 YEARS, (IOCL VENDOR CODE 13250005),
         HAVING PLACE OF BUSINESS AT SOUTH SARANIA,
         ASHRAM ROD, ULUBARI, NEAR SARANIA MAJJID,
         GUWAHATI, PIN- 781007, ASSAM.



         VERSUS

         INDIAN OIL CORPORATION LIMITED AND 5 ORS
         A GOVERNMENT OF INDIA ENTERPRISE,
         HAVING ITS REGISTERED OFFICE AT G-9,
         ALI YAVAR JUNG MARG, BANDRA (EAST), MUMBAI-400051,
         AND HAVING ITS STATE OFFICE AT INDIAN OIL BHAWAN, SECTOR-III,
         NOONMATI, GUWAHATI- 781020 (ASSAM).

         2:THE CHAIRMAN
          INDIAN OIL CORPORATION LIMITED
          G-9
         ALI YAVAR JUNG MARG
          BANDRA (EAST)
          MUMBAI-400051.

         3:THE GENERAL MANAGER (ENGINEERING)
          INDIAN OIL-AOD SO
          INDIAN OIL CORPORATION LIMITED

         INDIAN OIL BHAWAN
          SECTOR-III

         NOONMATI
         GUWAHATI- 781020 (ASSAM).
                                                                      Page No.# 2/3


           4:MANAGER (CONTRACTS)
            ERO
            INDIAN OIL CORPORATION LTD. (MD)
            9TH FLOOR CENTRAL WING
            INDIAN OIL BHAWAN

           2
            GARIAHAT ROAD (SOUTH)
            DHAKURIA

           KOLKATA- 700068.

           5:INVESTIGATION COMMITTEE
            (FORMED FOR INVESTIGATION OF INCIDENT AT M/S JAI HANUMAN
           FILING STATION UNDER SILCHAR RO)

           INDIAN OIL-AOD

           INDIAN OIL CORPORATION LIMITED

           N.S. AVENUE
           SILCHAR
           CACHAR
           PIN- 788005

           ASSAM.

           6:ASSISTANT MANAGER (ENGINEERING)

           INDIA OIL-AOD
           INDIAN OIL CORPORATION LIMITED
           N.S. AVENUE
           SILCHAR
           CACHAR
           PIN- 788005

           ASSAM


Advocate for the Petitioner : MR G N SAHEWALLA, MR P DEKA,MS K SARMA,MS T J
SAHEWALLA,MR M SAHEWALLA

Advocate for the Respondent : MR. N BARUAH,
                                                                  Page No.# 3/3

                                 BEFORE
                HONOURABLE MR. JUSTICE LANUSUNGKUM JAMIR

                                      ORDER

Date : 18.03.2025 On request made by Mr. G. N. Sahewalla, learned senior counsel for the petitioner, list the matter on 10.04.2025.

JUDGE Comparing Assistant