Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 36] [Entire Act] State of Maharashtra - Subsection Section 36(1) in Nagpur Improvement Trust Act, 1936 (1)An improvement scheme may be framed upon an official representation by [the Corporation or otherwise] [Substituted by M.P. Act, XIV of 1952, section 19.].
