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State of West Bengal - Section

Section 12 in Brainware University Act, 2015

12. Officer of The University.

- The following shall be the officers of the University, namely:-
(a)the Chancellor,
(b)the Vice-Chancellor;
(c)the Deans;
(d)the Registrar;
(e)the Law Officer;
(f)the Chief Finance Officer;
(g)the Controller of Examinations, and
(h)such other persons as may be declared by the Statutes of the University to be the officers of the University.