Section 80G(2)(d) in The Income Tax Act, 1961

[Cites 0, Cited by 3] [Section 80G(2)] [Section 80G] [Entire Act]

Union of India - Subsection

Section 80G(2)(d) in The Income Tax Act, 1961

(d)[ any sums paid by the assessee, during the period beginning on the 26th day of January, 2001 and ending on the 30th day of September, 2001, to any trust, institution or fund to which this section applies for providing relief to the victims of earthquake in Gujarat.] [ Inserted by Act 4 of 2001, Section 6 (w.r.e.f. 3.2.2001).]

Legal Document View

Unlock Advanced Research with PRISMAI

Union of India - Subsection

Section 80G(2)(d) in The Income Tax Act, 1961