Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 54] [Entire Act] State of Kerala - Subsection Section 54(2) in Kerala University Act, 1974 (2)The appointment or removal of the manager shall be intimated to the University by the unitary management or the corporate management, as the case may be.
