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[Cites 0, Cited by 0] [Section 96] [Entire Act]

State of Odisha - Subsection

Section 96(c) in Grama Panchayats Rules, 1968

(c)The Sub-Collector shall [within thirty days] review the proposals received from the Grama Panchayat and send a report to the Collector together with the action taken by him under Rule 87. A copy of such report shall also be communicated to the Director of Grama Panchayat.]