Section 123 in Rajasthan Civil Services (Pension) Rules, 1996
123. Amount of Award (EOP) to Family.
- When death of a Government servant is conceded as due to Government service in terms of Rule 117, his widow and children shall be awarded pensionary benefits in accordance with SCHEDULE III hereto annexed.Note - If a Government servant dies leaving behind two or more widows, the pension admissible, under this rule to the widow shall be divided equally among all the widows.
