Calcutta High Court
Vhyom Mines And Minerals Private ... vs Aloke Steels Private Limited on 12 September, 2025
Author: Arindam Mukherjee
Bench: Arindam Mukherjee
OCD-1
ORDER SHEET
IA No.GA 5 of 2022
IN
CS-COM 299 of 2024
(Old No.CS 170 of 2021)
IN THE HIGH COURT AT CALCUTTA
COMMERCIAL DIVISION
VHYOM MINES AND MINERALS PRIVATE LIMITED
VS.
ALOKE STEELS PRIVATE LIMITED
BEFORE:
The Hon'ble JUSTICE ARINDAM MUKHERJEE
Date: 12th September, 2025.
Mr. Shaunak Mitra (VC), Mr. Saunak Sengupta, Mr. Pallav Samajdar, Mr. Dripto Mazumdar, Advocates for the defendant.
Mr. Anuj Singh, Ms. Amrita Pandey, Advocates for the plaintiff.
The Court : The plaintiff has concluded its arguments.
Let this matter appear on 19th September, 2025 when the defendant will commence their arguments and if possible try to conclude the same.
(ARINDAM MUKHERJEE, J.) pa