Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 38(1)] [Section 38] [Entire Act] State of Madhya Pradesh - Subsection Section 38(1)(a) in The M.P. Municipal Service (Executive) Rules, 1973 (a)regarding the pay and allowances to be paid to the member of the service for the period of his absence from duty; and