Karnataka High Court
Ramesh Kumar P G vs Karnataka Power Transmission ... on 14 February, 2020
Bench: Chief Justice, Hemant Chandangoudar
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IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 14TH DAY OF FEBRUARY, 2020
PRESENT
THE HON'BLE MR.ABHAY S. OKA, CHIEF JUSTICE
AND
THE HON'BLE MR.JUSTICE HEMANT CHANDANGOUDAR
WRIT APPEAL NO. 37 OF 2020 (S-PRO)
BETWEEN:
1. RAMESH KUMAR P G
S/O P.V. GOVINDA CHETTY
AGED ABOUT 43 YEARS
ASSISTANT EXECUTIVE ENGINEER
WORKS UNIT, BESCOM
KANAKAPURA DIVISION
KANAKAPURA - 562 117
2. SADASHIVA N
S/O NANJAPPA
AGED ABOUT 39 YEARS
ASSISTANT EXECUTIVE ENGINEER
O/O CHIEF ENGINEER (ELEC)
SLDC, KPTCL
RACE COURSE ROAD, A.R. CIRCLE
BENGALURU - 560 009
3. NAVEEN B.C.
S/O CHIKKAMUDDAIAH B.C.
AGED ABOUT 35 YEARS
OFFICE OF THE ASSISTANT EXECUTIVE
ENGINEER (ELECL.)
S12 O & M SUB-DIVISION
1ST 'A' CROSS, GOURAVANAGAR
J.P.NAGAR 7TH PHASE, BESCOM
BENGALURU - 560 078
-2-
4. NAGARAJU H.M.
S/O MARIGOWDA
AGED ABOUT 40 YEARS
OFFICE OF THE ASSISTANT EXECUTIVE
ENGINEER (ELECL.)
S19 O & M SUB-DIVISION
ANUGRAHA LAYOUT, 60 FEET ROAD
VIJAYA BANK LAYOUT, BESCOM
BENGALURU - 560 076
5. RAGHU T
S/O THIMMAIAH B
AGED ABOUT 37 YEARS
OFFICE OF THE CGM (PROJECTS)
CORPORATE OFFICE, K.R. CIRCLE
BESCOM
BENGALURU - 560 001
6. LOKESH B.C.
S/O CHIKKEGOWDA B.P
AGED ABOUT 36 YEARS
OFFICE OF THE
ASSISTANT EXECUTIVE ENGINEER
S-7 O & M SUB-DIVISION
3RD CROSS, ASHWATNAGAR
MARATHALLI
BENGALURU - 560 007
... APPELLANTS
(BY SRI PAWAN KUMAR M.N, ADVOCATE FOR
SRI REUBEN JACOB, ADVOCATE)
AND:
1. KARNATAKA POWER TRANSMISSION
CORPORATION LIMITED
REP. BY THE MANAGING DIRECTOR
CORPORATE OFFICE, KAVERI BHAVAN
K.G. ROAD
BENGALURU - 560 009
-3-
2. KARNATAKA POWER TRANSMISSION
CORPORATION LIMITED
REP. BY THE DIRECTOR (ADMIN & HR)
CORPORATE OFFICE, KAVERI BHAVAN
K.G. ROAD
BENGALURU - 560 009
3. T. PUTTASWAMY
AGED ABOUT 44 YEARS
S/O LATE THIMMAIAH
ASSISTANT EXECUTIVE ENGINEER (ELEC.)
KE SUB-DIVISION, BESCOM
KAGGALIPURA
BENGALURU - 560 116
4. C. UMESH
AGED ABOUT 49 YEARS
S/O LATE CHIKKAGOWDA
O & M SUB-DIVISION
V.V. MOHALLA
MYSURU - 577 002
5. RAJU H.G.
AGED ABOUT 46 YEARS
S/O GAVI RANGAPPA
O & M, CESC SUB-DIVISION
BILIKERE, HUNSUR TALUK
MYSURU - 571 103
6. KUMAR R
AGED ABOUT 53 YEARS
S/O RAMANNA
220 KV HOODY RECEIVING STATION
MAHADEVAPURA POST
BENGALURU - 560 048
7. RAGHAVENDRA PRASAD BABU
AGED ABOUT 40 YEARS
ASSISTANT EXECUTIVE ENGINEER (ELEC.)
220 KV MUNIRABAD POWER HOUSE
KPTCL, MUNIRABAD - 583 234
-4-
8. KIRAN M.S
AGED ABOUT 37 YEARS
ASSISTANT EXECUTIVE ENGINEER (ELEC.)
BMRCL (DEPUTATION)
DEEPANJALI NAGAR
BENGALURU - 560 026
9. PHANI RAJESH
AGED ABOUT 39 YEARS
ASSISTANT EXECUTIVE ENGINEER (ELEC.)
C & M, GESCOM
HOSPET - 583 201
10. MATHAPATI MURAGHENDRAYYA
AGED ABOUT 41 YEARS
ASSISTANT EXECUTIVE ENGINEER (ELEC.)
O & M CITY SUB DIVISION, GESCOM
GULBARGA - 585 102
11. NATARAJ H.M
AGED ABOUT 38 YEARS
ASSISTANT EXECUTIVE ENGINEER (ELEC.)
H. T. RATING SUB-DIVISION, GESCOM
HOSPET - 583 201
12. K. H. MURALIDHARA
S/O K.S. HANUMANTHE GOWDA
AGED ABOUT 36 YEARS
WORKING AS
ASSISTANT EXECUTIVE ENGINEER
S-15, SUB-DIVISION, BESCOM
BMTC BUS COMPLEX
SRI VIDHYANAGARA BUS STOP
BANASHANKARI III STAGE
BENGALURU - 560 085
13. S. VINAY KUMAR
S/O B. SHIVALINGAIAH
AGED ABOUT 40 YEARS
WORKING AS
ASSISTANT EXECUTIVE ENGINEER
F-10, SUB-DIVISION, BESCOM, PAI LAYOUT
-5-
MAHADEVAPURA POST
BENGALURU - 560 016
14. B. G. MANAMOHANA PRIYANKA
AGED ABOUT 35 YEARS
WORKING AS
ASSISTANT EXECUTIVE ENGINEER (ELE.)
O/O CHIEF ENGINEER (ELEC)
PRASARANA BHAVAN, FTS COMPOUND
KPTCL, MYSURU - 570 007
15. D. INDRANI
AGED ABOUT 40 YEARS
O/O SEE, TR. (W & M) CIRCLE
FTS COMPOUND, KPTCL
MYSURU - 570 007
16. T. HEMALATHA
AGED ABOUT 40 YEARS
AIDC, C/O SEE, TR. (W&M) CIRCLE
FTS COMPOUND, KPTCL
MYSURU - 570 007
17. K.B. SHIVAKUMAR
AGED ABOUT 34 YEARS
WORKING AS
ASSISTANT EXECUTIVE ENGINEER (ELEC.)
O & M DIVISION, CESC
HOLENARASIPURA - 573 211
18. Y. K. SONTHOSH KUMAR
AGED ABOUT 36 YEARS
CHAMARAJANAGARA MAJOR WORKS
SUB-DIVISION, FTS COMPOUND
KPTCL
MYSURU - 570 007
... RESPONDENTS
---
THIS WRIT APPEAL IS FILED UNDER SECTION 4 OF THE
KARNATAKA HIGH COURT ACT, 1961, PRAYING TO SET ASIDE
THE INTERIM ORDER DATED 13.09.2019 PASSED BY A
-6-
LEARNED SINGLE JUDGE OF THIS HON'BLE COURT IN
W.P.NO.16398-401/2018 AND ETC.
THIS APPEAL COMING ON FOR ORDERS THIS DAY,
CHIEF JUSTICE DELIVERED THE FOLLOWING:
ORDER
Mentioned at 10.30 a.m. by the learned counsel appearing for the appellants. He pointed out that the appeal is against the interim order and now the writ petitions have been dismissed and hence, the writ appeal does not survive.
2. Accordingly, the writ appeal is disposed of as infructuous.
Sd/-
CHIEF JUSTICE Sd/-
JUDGE SN