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State of Assam - Section

Section 125 in Instructions Relating to Liquor

125. Names and addresses of purchasers or persons selected to be recorded in bid-book.

- The names and father's names and addresses of vendors to whom licences are knocked down or with whom shops are settled under the tender system should be recorded in the bid-book directly otherwise the bidding or the settlement for each shop ceases. The purchaser or purchasers or the person or persons selected under the tender system should be required to sign the bid-book or affix his or their thumb-impressions thereto immediately after it is settled.