Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 315] [Entire Act] State of Gujarat - Subsection Section 315(f) in Gujarat High Court Rules, 1993 (f)words and expressions not defined in these rules shall have the meaning respectively assigned to them in the Act.
