Smt. Deepali Aggarwal vs Sh. Varun Gupta, S/O Sh. Ravindra Kumar ... on 29 September, 2021

[Cites 1, Cited by 0]

Delhi High Court - Orders

Smt. Deepali Aggarwal vs Sh. Varun Gupta, S/O Sh. Ravindra Kumar ... on 29 September, 2021

Bench: Subramonium Prasad

$~43
*      IN THE HIGH COURT OF DELHI AT NEW DELHI
+      CRL.REV.P. 310/2021
       SMT. DEEPALI AGGARWAL                    ..... Petitioner
                       Through: Ms. Monica Kapoor, Advocates.

                          versus

    SH. VARUN GUPTA, S/O SH. RAVINDRA KUMAR GUPTA,
                                              ..... Respondent
                   Through: Mr. M. M. Singh, Advocate.
    CORAM:
    HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
             ORDER

% 29.09.2021 HEARD THROUGH VIDEO CONFERENCING CRL.M.A. 15597/2021 (Exemption) Allowed, subject to all just exceptions.

CRL.REV.P. 310/2021

1. This petition under Section 397/401 read with Section 482 Cr.P.C has been filed for challenging the order dated 11.12.2019, passed by learned Principal Judge, Family Court, North District, Rohini Courts, Delhi in MT No. 422/17 fixing interim maintenance of Rs.15,000/- per month.

2. The petitioner is not satisfied with the amount of interim maintenance granted to her by the impugned order 11.12.2019 and is seeking to enhance the said amount.

3. Mr. M. M. Singh, learned counsel for the respondent, states that he has also challenged the said order dated 11.12.2019 by filing CRL.REV.P.161/2020 in which notice has been issued and matter is listed before Hon'ble Mr. Justice Rajnish Bhatnagar on 01.12.2021.

CRL.REV.P. 310/2021 Page 1 of 2

4. Issue notice.

5. Mr. M. M. Singh, learned counsel for the respondent, accepts notice.

6. Subject to the orders of Hon'ble the Chief Justice, list the matter before Hon'ble Mr. Justice Rajnish Bhatnagar on 01.12.2021.

SUBRAMONIUM PRASAD, J SEPTEMBER 29, 2021 S. Zakir CRL.REV.P. 310/2021 Page 2 of 2

Unlock Advanced Research with PRISMAI

Delhi High Court - Orders