Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of West Bengal - Subsection Section 2(11) in The Bengal Agricultural Debtors Act, 1936 (11)"notification" means a notification published in the [Official Gazette] [Substituted by Government of India (Adaptation of Indian Laws) Order, 1937.]
