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[Cites 0, Cited by 0] [Section 64] [Entire Act]

State of Tamilnadu - Subsection

Section 64(f) in Tamil Nadu Land Reforms (Fixation of Ceiling on Land) Rules, 1962

(f)total extent of land proposed to be utilised by the public trust for expanding any existing educational institution or hospital byway of addition to, alteration of, or improvement to, any educational institution or hospital;