Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 125A in The Drugs and Cosmetics Rules, 1945 125A. [ Standards for Medical Devices. [Inserted by G.S.R. 109(E), dated 22.2.1994 (w.e.f. 22.2.1994).] - The standards for the Medical Devices shall be such as are laid down in Schedule R-I.]
