Punjab-Haryana High Court
Davinder Sharma vs Renu Sharma And Another on 29 May, 2014
IN THE HIGH COURT OF PUNJAB AND HARYANA, AT
CHANDIGARH
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CRM-M-19086 of 2014
Date of Decision: 29.05.2014
Davinder Sharma ... Petitioner
Versus
Renu Sharma and another ... Respondents
CORAM: HON'BLE MR. JUSTICE MAHAVIR S. CHAUHAN
Present: Mr. K.S.Bal, Advocate,
for the petitioner.
MAHAVIR S. CHAUHAN, J. (ORAL)
Learned counsel for the petitioner prays that the petition be dismissed as withdrawn.
Ordered accordingly.
(MAHAVIR S. CHAUHAN) JUDGE 29.05.2014 adhikari Virendra singh adhikari 2014.05.29 18:13 I attest to the accuracy and integrity of this document High Court Chandigarh