Bombay High Court
Directorate Of Revenue Intelligence ... vs Pawan Sharma S/O Ram Kishan Sharma on 21 October, 2022
Author: G.A. Sanap
Bench: G. A. Sanap
1 23.appln.85.2022.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH, NAGPUR.
CRIMINAL APPLICATION (APPLN) NO. 85 OF 2022
Directorate of Revenue Intelligence, Nagpur .Vs. Pawan Sharma S/o. Ram Kishan Sharma
_______________________________________________________________________
Office Notes, Office Memoranda of Coram,
appearances, Court's orders of directions Court's or Judge's orders.
and Registrar's Orders.
Mr S. N. Bhattad, Advocate for the applicant
CORAM : G.A. SANAP, J.
DATE : OCTOBER 21, 2022.
The learned Advocate for the applicant submits that efforts are being made by the applicant to serve the non- applicant. It is ordered that notice to the non-applicant be served at the earliest.
2. Hamdast has already been collected.
3. List this matter on 22.11.2022.
(G. A. SANAP, J.) Namrata Signed By:NAMRATA YOGESH DHARKAR P. A. High Court Nagpur Signing Date:21.10.2022 16:37