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Bombay High Court

Directorate Of Revenue Intelligence ... vs Pawan Sharma S/O Ram Kishan Sharma on 21 October, 2022

Author: G.A. Sanap

Bench: G. A. Sanap

                                                             1                     23.appln.85.2022.odt

                                IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                          NAGPUR BENCH, NAGPUR.

                                CRIMINAL APPLICATION (APPLN) NO. 85 OF 2022
                 Directorate of Revenue Intelligence, Nagpur .Vs. Pawan Sharma S/o. Ram Kishan Sharma
             _______________________________________________________________________
            Office Notes, Office Memoranda of Coram,
            appearances, Court's orders of directions Court's or Judge's orders.
             and Registrar's Orders.
                                          Mr S. N. Bhattad, Advocate for the applicant

                                               CORAM : G.A. SANAP, J.

DATE : OCTOBER 21, 2022.

The learned Advocate for the applicant submits that efforts are being made by the applicant to serve the non- applicant. It is ordered that notice to the non-applicant be served at the earliest.

2. Hamdast has already been collected.

3. List this matter on 22.11.2022.

(G. A. SANAP, J.) Namrata Signed By:NAMRATA YOGESH DHARKAR P. A. High Court Nagpur Signing Date:21.10.2022 16:37