Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Article 316(2)] [Article 316] [Constitution]

Constitution Subarticle

Article 316(2)(b) in Constitution of India

(b)a member of a Public Service Commission may be removed from his office in the manner provided in clause (1) or clause (3) of article 317.