Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Telangana - Subsection Section 3(10) in Telangana Urban Areas (Development) Act, 1975 (10)[ The powers and functions of the Chairman and the vice-Chairman shall be such as may be prescribed.] [Sub-section (10) added by Act No.7 of 1984.]
